Life Insuarance Corporation Of ... vs Radha Govind Amrite
2022 Latest Caselaw 6104 Bom

                                                            909 WP-3965-22 with connected matters.doc

BDP-SPS-TAC



   BHARAT
   DASHARATH
   PANDIT
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
   Digitally signed
   by BHARAT
                                          CIVIL APPELLATE JURISDICTION
   DASHARATH
   PANDIT
   Date: 2022.07.01
   17:49:47 +0530
                                        WRIT PETITION NO. 3965 OF 2022

                      Life Insurance Corporation of India                .... Petitioner.
                                   V/s
                      Dr. Ajit Bhaskar Oke                                      .... Respondent.

                                                      WITH
                                         WRIT PETITION NO. 2652 OF 2020

                      Life Insurance Corporation of India                .... Petitioner.
                                   V/s
                      Radha Govind Amrite                                       .....Respondent.
                                                      WITH
                                         WRIT PETITION NO. 3967 OF 2022

                      Life Insurance Corporation of India                .... Petitioner.
                                   V/s
                      Dr. Shaila Prakash Bhatwadekar                            .... Respondent.

                                                      WITH
                                         WRIT PETITION NO. 3969 OF 2022

                      Life Insurance Corporation of India                .... Petitioner.
                                   V/s
                      Mrs. Shobha Ashok Ambekar                                 ..... Respondent

                                                      WITH
                                         WRIT PETITION NO. 3971 OF 2022

                      Life Insurance Corporation of India                .... Petitioner.
                                   V/s
                      Dr. Pradeep Gopal Talwalkar                               ..... Respondent



                                                      WITH
                                         WRIT PETITION NO. 3973 OF 2022



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                                       909 WP-3965-22 with connected matters.doc

Life Insurance Corporation of India                .... Petitioner.
             V/s
Mrs. Meera Madhukar Padhye                         ..... Respondent

                                WITH
                   WRIT PETITION NO. 3975 OF 2022

Life Insurance Corporation of India                .... Petitioner.
             V/s
Ajit Kumar Krishnaji Modak                                ..... Respondent

                                WITH
                   WRIT PETITION NO. 3976 OF 2022

Life Insurance Corporation of India                .... Petitioner.
             V/s
Smt. Padmaja Nilkanth Damle                        ..... Respondent

                                WITH
                   WRIT PETITION NO. 3977 OF 2022

Life Insurance Corporation of India                .... Petitioner.
             V/s
Suhas Janardan Apte                                       ..... Respondent

                                WITH
                   WRIT PETITION NO. 3978 OF 2022

Life Insurance Corporation of India                .... Petitioner.
             V/s
Subodh Vasant Sapre                                       ..... Respondent




                                WITH
                   WRIT PETITION NO. 3979 OF 2022

Life Insurance Corporation of India                .... Petitioner.
             V/s
Shashikant Vaman Kale                              ..... Respondent
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                                        909 WP-3965-22 with connected matters.doc

Mr. B.M. Chatterjee, Senior Advocate a/w Shrinivas Bhave a/w Mrs. Kamal
Shah a/w Akshay A. Shah a/w Kavita Singh for the Petitioner in all the
above Writ Petitions.
Mr. Sameer Tendulkar for Respondent No.1 in all the above Writ Petitions.
------
                   CORAM: NITIN W. SAMBRE, J.

                     DATE:    JUNE 30, 2022

P.C.:-

1]       In view of the submission made by Mr. Chatterjee, learned Senior

Counsel appearing for the Petitioner that the issue as to whether suit is maintainable in the matter of applicability of the Public Premises (Eviction of Unauthorized Occupants) Act is sub judice before the Apex Court, in my opinion, hearing of the present Petitions need to be deferred.

2] As such, adjourned to 25th August, 2022. Ad-interim order to continue.

3] Parties are at liberty to mention the matter once judgment of the Apex Court on the aforesaid issue is available.

( NITIN W. SAMBRE, J. )