Deepak S/O Gulab Bhatambrekar vs State Of Mah. Thr. The Deputy ...
2022 Latest Caselaw 6084 Bom

                                                                   949.wp.171.2022 judge.odt
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             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR.

                 CRIMINAL WRIT PETITION NO. 171 OF 2022

Deepak S/o. Gulab Bhatambrekar
Aged about 35 yrs, Occ. Prisoner,
R/o. At present District Prison,
Amravati, Prisoner No.C-5012                                 ..       PETITIONER

                             ...VERSUS...

1. State of Maharashtra,
   Through the Deputy Inspector,
   General of Prison, Eastern Region,
   Wardha Road, Nagpur

2. Superintendent of District Prison,
   Amravati                                                  ..          RESPONDENTS
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                  Shri A. K. Bhangde, Advocate for the Petitioner
                  Mr S. S. Doifode, APP for the respondent No.1
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                       CORAM : SUNIL B. SHUKRE AND G. A. SANAP, JJ.

DATED : JUNE 30, 2022

ORAL JUDGMENT : (PER : SUNIL B. SHUKRE, J)

1] Heard. Rule. Rule made returnable forthwith. Heard

finally by consent of the learned counsel for the parties.

2] It is seen from the reply that jail authorities now have

agreed to release the petitioner, on furlough, on modified terms

949.wp.171.2022 judge.odt

and conditions. The modified terms and conditions are that the

petitioner shall furnish bond of Rs.50,000/-, surety bond of

Rs.100/- regarding surrender on due date and personal bond of

Rs.50,000/- and also cash deposit Rs.1,00,000/-.

3] We are of the view that calling upon the petitioner to

make cash deposit of Rs.1,00,000/- would be too harsh a condition

and therefore, we quash and set aside this condition, while other

conditions like furnishing of surety bond of Rs.50,000/-, whether

relative or non relative, surety bond of Rs.100/- regarding

surrender on due date and personal bond of Rs.50,000/- are

confirmed.

The writ petition is allowed.

Rule is made absolute in the above terms. No costs.

(G. A. SANAP, J.) (SUNIL B. SHUKRE, J.) Namrata

Signed By:NAMRATA YOGESH DHARKAR P. A.

High Court Nagpur Signing Date:02.07.2022 15:54