Ravishankar S/O Tulshiram Raut ... vs Mahadeo S/O Govindrao Gharpende
2022 Latest Caselaw 6063 Bom

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                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        NAGPUR BENCH : NAGPUR

                                          WRIT PETITION NO. 6625 OF 2018
                            (Ravishankar Tulsiram Raut & Ors. V/s Mahadeo Govindrao Gharpende)


            Office Notes, Office Memoranda of                       Court's or Judge's orders
            Coram, Appearances, court's orders or
            directions and Prothonotary's orders
                                                Mr. M. R. Deshmukh, Advocate h/f Mr. S. Zia
                                                Qazi, Advocate for Petitioners.
                                                Mr. P. K. Mishra, Advocate for Respondent.
                                                                    ------
                                                CORAM        : MANISH PITALE, J.

                                                DATE        : JUNE 29, 2022.

                               .             Heard learned Counsel for the parties.

2. The learned Counsel for the Petitioners submitted that there is no reply filed on behalf of the Respondent.

3. Mr. Mishra, the learned Counsel appearing for the Respondent submits that there is no need to file reply and he states that he would be relying upon few Judgments of the Hon'ble Supreme Court, in order to support the contentions sought to be raised on behalf of the Respondent.

4. In view of above, list this Petition for final disposal on 5th July, 2022.

(MANISH PITALE, J.) Digitally Signed ByVIJAYA GOURISHANKAR YADAV Signing Date:30.06.2022 10:42 Yadav VG