Suresh S/O. Eknath Shimpi vs The State Of Maharashtra
2022 Latest Caselaw 6057 Bom

                                                                 911-appln-1147-2019.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                   911 CRIMINAL APPLICATION NO.1147 OF 2019
                    IN APEAL/514/2017 WITH APEAL/514/2017

                           SURESH S/O. EKNATH SHIMPI
                                      VERSUS
                           THE STATE OF MAHARASHTRA
                                         ...
                      Advocate for Applicant : Mr. Patil Vijay B.
                     APP for Respondent - State : Mr. A. M. Phule
                                         ...

                                    CORAM         : SMT. VIBHA KANKANWADI, J.

DATE : 29.06.2022

ORDER :-

. Learned Advocate for the applicant to produce copy of the

judgment.

2. Stand over to 11.07.2022.

[SMT. VIBHA KANKANWADI, J.]

scm