Balu Nivrutti Khedkar vs Bayadabai Nehru Kakade And Others
2022 Latest Caselaw 5972 Bom

Citation : 2022 Latest Caselaw 5972 Bom
Judgement Date : 27 June, 2022

Bombay High Court

Balu Nivrutti Khedkar vs Bayadabai Nehru Kakade And Others on 27 June, 2022

Bench: Mangesh S. Patil

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                     37 WRIT PETITION NO.6538 OF 2022

                    BALU NIVRUTTI KHEDKAR
                             VERSUS
           BAYADABAI NEHRU KAKADE AND OTHERS
                                 ...
       Advocate for Petitioner : Mr.Vinayak Sudhakar Bedre
                                 ...
               CORAM : MANGESH S. PATIL, J.

Dated: June 27, 2022 ...

PER COURT :-

Heard.

2. The petitioner, who is a subsequent purchaser, during the

pendency of the suit for partition, applied to be added as applicant

No.2 in the application for condonation of delay preferred by

original defendant No.1, in order to challenge the Judgment and

decree passed by the trial Court.

3. Issue notice to the respondents, returnable on 1 August

2022.

( MANGESH S. PATIL, J. )

SPT