Ravin Infraproject Private ... vs Zee Media Corporation Limited
2022 Latest Caselaw 5788 Bom

                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                                          [ COMMERCIAL DIVISION ]

                                                  SUMMONS FOR JUDGMENT NO.15 OF 2020
                                                                       IN
                                                COMMERCIAL SUMMARY SUIT NO.1234 OF 2019

                           Ravin Infraproject Pvt. Ltd.                                    .. Applicant-Plaintiff
                                         Vs.
                           Zee Media Corporation Ltd.
                           (Formerly known as Zee News Ltd.)                               .. Defendant


                           Mr. Sandeep Parikh, i/by Mr. Sudhakar G. Lakhani, for the Applicant-Plaintiff.
                           Mr. Rashmin Khandekar, with Mr. Kunal Parekh and Ms. Nirali Shah, i/by Dua
                           Associates, for the Defendant.


                                                                                    CORAM : A. K. MENON, J.

                                                                                    DATE      : 23RD JUNE, 2022.

                           P.C. :

1. Mr. Khandekar, learned counsel for the defendant seeks extension of time to

file affidavit-in-reply. Reply to be filed on or before 24 th June 2022.

2. On behalf of the applicant-plaintiff, Mr. Parikh seeks time to file an affidavit-

in-rejoinder. Rejoinder, if any, to be filed on or before 7 th July 2022.

3. List the Summons for Judgment on 14th July 2022.

(A.K. MENON, J.)

Digitally signed

SNEHA by SNEHA ABHAY DIXIT 9-SJ-15-2020.doc ABHAY Date:

Dixit 2022.06.24 DIXIT 16:53:43 +0530