Citation : 2022 Latest Caselaw 5771 Bom
Judgement Date : 23 June, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
[ COMMERCIAL DIVISION ]
SUMMONS FOR JUDGMENT NO.21 OF 2020
IN
COMMERCIAL SUMMARY SUIT NO.1420 OF 2019
USP Studios Pvt. Ltd. .. Applicant-Plaintiff
Vs.
Ganpati Enterprises and Ors. .. Defendants
Advocate, i/by Dua Associates, for the Applicant-Plaintiff.
Mr. Abhay Jariwala, i/by Vidhi Partners, for the Defendants.
Ms. Sailee Dhayalkar, i/by Parinam Law Associates, for Defendant No.2.
CORAM : A. K. MENON, J.
DATE : 23RD JUNE, 2022. P.C. :
1. On behalf of the defendants, the learned Advocate appearing today states that
she is instructed to enter appearance on behalf of the 2 nd defendant since the present
Advocate do not propose to continue to appear for the defendants.
2. On behalf of Vidhi Partners, the learned counsel states that no objection
endorsement will be provided today and that all papers will be handed over to the
new Advocate, namely, Ms. Sailee Dhayalkar, i/by Parinam Law Associates.
3. In view thereof, I pass the following order :-
12-SJ-21-2020 & IA-834-2020.doc Dixit
(i) Appearance on behalf of defendant no.2 to be entered on or
before 28th June 2022.
(ii) Meanwhile, the present Advocate shall file original reply in the
registry on or before 27th June 2022.
(iii) Affidavit-in-rejoinder, if any, to be filed on or before 30 th June
2022 and a copy thereof to be served upon the defendants'
Advocate on or before 1st July 2022.
(iv) List the Summons for Judgment on 14th July 2022 "for hearing
and final disposal".
(A.K. MENON, J.)
Digitally signed by
SNEHA 12-SJ-21-2020 & IA-834-2020.doc SNEHA ABHAY DIXIT ABHAY Date:
DIXIT Dixit
2022.06.24
16:45:29
+0530
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!