Shiv Satyam Vaibhav Co-Operative ... vs Pragati Infrasquare Llp And Anr
2022 Latest Caselaw 5741 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

INTERIM APPLICATION LODGING NO. 18163 OF 2022
                     In
COMMERCIAL EXECUTION APPLICATION 42 OF 2021

 Shiv Satyam Vaibhav Co-operative Housing ....PETITIONER
 Society Limited - Applicant
              V/S
 Pragati Infrasquare Llp And Anr         ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 18763 OF 2022 In COMMERCIAL EXECUTION APPLICATION 42 OF 2021

Pragati Infrasquare Llp And Anr ....PETITIONER V/S Shiv Satyam Vaibhav Co-operative Housing ....RESPONDENT Society Limited

WITH INTERIM APPLICATION LODGING NO. 15166 OF 2022 In COMMERCIAL EXECUTION APPLICATION 42 OF 2021

Kaushik Ranjitlal Dalal And Anr. - Applicants ....PETITIONER V/S Shiv Satyam Vaibhav Co-operative Housing ....RESPONDENT Society Limited

Nishit Sasidharan a/w Varun Agarwal i/b LJ Law for Judgment Creditor Sarosh Bharucha a/w shrey Fatterpekar & Sneha Vani Marjadi

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i/b Jay Vakil for Respondent & for applicant in IA(L)/18763/2022 Dipen Furia a/w Harsh Kesharia for applicant in IA(L)/15163

CORAM : HON'BLE SHRI JUSTICE B.P.

                               COLABAWALLA J
        DATE :                 22nd June, 2022
 P.C. :

S. O. to 28/06/2022 ( for directions).

( ASSOCIATE )

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