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Dinesh Pandurangpant Totewar vs Chief Executive Officer, ...
2022 Latest Caselaw 5739 Bom

Citation : 2022 Latest Caselaw 5739 Bom
Judgement Date : 22 June, 2022

Bombay High Court
Dinesh Pandurangpant Totewar vs Chief Executive Officer, ... on 22 June, 2022
Bench: A.S. Chandurkar, Urmila Sachin Phalke
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5347 OF 2019

 Dinesh Pandurangpant Totewar                    ....PETITIONER
            V/S
 Chief Executive Officer, Maharashtra Industrial
                                              ....RESPONDENT

Development Corporation, Mumbai

RAHUL VIJAY SHIRALKAR for Petitioner JEMINI BRIJMOHAN KASAT for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE URMILA S. JOSHI PHALKE, JJ DATE : 22nd June, 2022 P.C. :

Heard Mr. R.V. Shiralkar, Adv. for Petitioner, Mr. J.B. Kasat, Adv. for Respondent. FOR JUDGMENT ON 30/06/2022.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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