Mr. Vinod Shravan Pardeshi vs Mrs. Komal Vinod Pardeshi
2022 Latest Caselaw 5721 Bom

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          signed by
GAURI     GAURI AMIT
          GAEKWAD
AMIT      Date:
GAEKWAD   2022.06.23         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          10:55:14                   CIVIL APPELLATE JURISDICTION
          +0530
                                  FAMILY COURT APPEAL NO.42 OF 2021
                                                WITH
                                 INTERIM APPLICATION NO.2233 OF 2021
                                                 IN
                                  FAMILY COURT APPEAL NO.42 OF 2021

            Vinod Shravan Pardeshi             ....Appellant
                      V/s.
            Komal Vinod Pardeshi            ...Respondent
                                                ----

Mr. Suraj L. Vaswani for appellant.

Mr. A.K. Prajapati for respondent.

----

CORAM : K.R. SHRIRAM & PRITHVIRAJ K. CHAVAN JJ DATED : 22nd JUNE 2022

P.C. :

1 Mr. Prajapati states that he has filed Vakalatnama for

respondent. Since his name is not shown in the cause list, Mr. Prajapati is

directed to check with the registry if there are objections.

2 Mr. Prajapati states that he has not been served a copy of the

interim application listed today. Mr. Vaswani states that copy has been

served alongwith the appeal memo but nevertheless he will give another

copy to Mr. Prajapati today itself.

3 We also find that there are documents in Marathi annexed to

the appeal memo. Mr. Vaswani states that the official translation thereof

shall be filed within four weeks from today.

            Gauri Gaekwad
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4               In the impugned order and judgment, appellant has been

directed to pay a sum of Rs.6,000/- per month as maintenance to

respondent from the date of the order till the resumption of the

cohabitation. Mr. Vaswani states that the amount has been paid till June

2022. Mr. Prajapati states that he has to seek instructions.

5 Stand over to 27th July 2022, subject to appellant filing the

translation as mentioned above.

(PRITHVIRAJ K. CHAVAN, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad