Adani Ports And Special Economic ... vs The Board Of Trustees Of ...
2022 Latest Caselaw 5683 Bom

                                                                901.wpl.14657-22.doc

               PMB

                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION
         Digitally
         signed by
         PRADNYA
PRADNYA  MAKARAND

                               WRIT PETITION (L) NO. 14657 OF 2022
MAKARAND BHOGALE
BHOGALE  Date:
         2022.06.22
         19:29:01
         +0530




                      Adani Ports and Special Economic
                      Zone Limited                              .. Petitioner
                            vs.
                      The Board of Trustees of Jawaharlal Nehru
                      Port Authority and ors.                   .. Respondents
                                               ------------
                      Mr. Ravi Kadam, Senior Advocate a/w Mr. Vikram Nankani,
                      Senior Advocate a/w Mr. Sumeet Nankani a/w Mr. Prashant
                      Asher a/w Ms. Bulbul Singh Rajpurohit a/w Mr. Shadab Jan
                      a/w Mr. Siddharth Manek i/b. M/s. Crawford Bayley and Co.
                      for petitioner.

                      Mr. Venkatesh Dhond, Senior Advocate a/w Mr. Saket More,
                      Mr. Rohan Kelkar, Mr. Abhishek Salian and Mr. Devansh Shah
                      i/b. Vidhii Partners for respondent nos. 1 and 2.
                                                 ------------

                                     CORAM : DIPANKAR DATTA, CJ &
                                             M. S. KARNIK, J.

                                     DATE    : JUNE 21, 2022.

                      P.C. :

Hearing concluded; judgment is reserved.

(M. S. KARNIK, J.) (CHIEF JUSTICE)