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Suryakant D. Lad And vs Oil And Natural Gas Corporation ...
2022 Latest Caselaw 5621 Bom

Citation : 2022 Latest Caselaw 5621 Bom
Judgement Date : 20 June, 2022

Bombay High Court
Suryakant D. Lad And vs Oil And Natural Gas Corporation ... on 20 June, 2022
Bench: Nitin W. Sambre
                       (7)-WP-2443-22.doc.


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
          Digitally
          signed by
          BALAJI
BALAJI    GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL   Date:
                                    WRIT PETITION NO.2443 OF 2022
          2022.06.20
          17:55:40
          +0530

                       Suryakant D. Lad and Ors.                      ..Petitioners

                              Versus

                       M/s. Oil and Natural Gas Corporation Ltd.
                       And Anr.                                       ..Respondents

                       Mr. Sanjay Singhavi, Senior Counsel a/w Ms. Rohini
                       Thyagarajan, for the Petitioner.
                       Mr. Girish Paryani, for the Respondent No.1/ONGC.

                                                  CORAM : NITIN W. SAMBRE, J.

DATE : 20th JUNE, 2022

P.C.

1. Heard.

2. Rule.

3. Mr. Girish Paryani, waives for respondent No.1.

4. In view of Apex Court judgment in the matter of State of Punjab Vs. Labour Court, Jullunder and Ors. reported in (1980) 1 SCC 4.

[NITIN W. SAMBRE, J.]

BGP. 1 of 1

 
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