Citation : 2022 Latest Caselaw 5536 Bom
Judgement Date : 17 June, 2022
1 INPTl-38-19,9-11, 26-38
shantanu
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS INSOLVENCY JURISDICTION
INSOLVENCY PETITION NO. 35 OF 2019
Pranav Sharad Adurkar ...Judgment Creditor
vs.
Jagdish Bhagwandas Ahuja & Ors. ...Judgment Debtors.
INSOLVENCY PETITION NO. 32 OF 2019
Poonam Sandeepkumar Saraf ...Judgment Creditor.
vs.
Jagdish Bhagwandas Ahuja ...Judgment Debtors.
INSOLVENCY PETITION NO. 33 OF 2019
Sandeepkumar Vinod Saraf (HUF) ...Judgment Creditor.
vs.
Jagdish Bhagwandas Ahuja & Ors. ...Judgment Debtors.
INSOLVENCY PETITION NO. 4 OF 2020
Sandeepkumar Vinodkumar Saraf ...Judgment Creditor.
vs.
Jagdish Bhagwandas Ahuja & Ors. ...Judgment Debtors.
INSOLVENCY PETITION NO. 34 OF 2019
WITH
INSOLVENCY PETITION NO. 36 OF 2019
Sharad Narayan Adurkar ...Judgment Creditor.
vs.
Jagdish Bhagwandas Ahuja & Ors. ...Judgment Debtors .
INSOLVENCY PETITION NO. 38 OF 2019
WITH
NOTICE OF MOTION (L) NO. 15625 OF 2022
Asiatic Gases Ltd. ...Judgment Creditor.
vs.
M/s. Ahuja Properties and Aso. & Ors. ...Judgment Debtors.
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2 INPTl-38-19,9-11, 26-38
AND
Jagdish Bhagwandas Ahuja & Anr. ...Applicants
INSOLVENCY PETITION NO. 5 OF 2020
Nirmaladevi Vinodkumar Saraf ...Judgment Creditor.
vs.
Jagdish Bhagwandas Ahuja & Ors. ...Judgment Debtors
NOTICE OF MOTION (L) NO. 20090 OF 2021
IN
INSOLVENCY NOTICE NO. 8 OF 2021
Mr. Jagdish Bhagwandas Ahuja, .. Applicant(Judgment Debtor)
In the matter between
M/s. Ahuja Properties and in Associates ...Judgment Debtors.
vs.
Karishma Deepak Parekh ...Judgment Creditor.
NOTICE OF MOTION (L) NO. 25591 OF 2021
IN
INSOLVENCY NOTICE NO. 10 OF 2021
Jagdish Bhagwandas Ahuja & Ors. ...Applicants
(Judgment Debtors)
In the matter between
Mr. Jagdish Bhagwandas Ahuja & Ors. ...Judgment Debtor.
(Original Defendants)
vs.
Dhondiram Govind Deshmukh ...Judgment Creditor
(Original Plaintiff)
NOTICE OF MOTION (L) NO. 7118 OF 2022
IN
INSOLVENCY NOTICE NO 4 OF 2022
Mr. Jagdish Bhagwandas Ahuja & Ors. ...Applicants
(Judgment Debtors)
In the matter between
Jagdish Bhagwandas Ahuja & Ors. ...Judgment Debtors
vs.
Saurav Omprakash Agarwal ...Judgment Creditor.
(Original Plaintiff)
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3 INPTl-38-19,9-11, 26-38
NOTICE OF MOTION (L) NO. 7119 OF 2022
IN
INSOLVENCY NOTICE NO 6 OF 2022
Mr.Jagdish Bhagwandas Ahuja & Ors ...Applicants
(Judgment Debtors)
In the matter between
Jagdish Bhagwandas Ahuja & Ors. ...Applicant/
Judgment Debtor.
vs.
Ankit Agarwal HUF ...Judgment Creditors
(Original Plaintiff)
NOTICE OF MOTION (L) NO. 7120 OF 2022
IN
INSOLVENCY NOTICE NO 5 OF 2022
Jagdish Bhagwandas Ahuja & Ors. ...Applicants
(Judgment Debtors)
In the matter between
Jagdish Bhagwandas Ahuja & Ors. ...Judgment Debtors
vs.
M/s. Prahit Trading Pvt. Ltd. ...Judgment Creditor.
(Original Plaintiff)
NOTICE OF MOTION (L) NO. 7121 OF 2022
IN
INSOLVENCY NOTICE NO 2 OF 2022
Jagdish Bhagwandas Ahuja & Ors. ...Applicants
(Judgment Debtors)
In the matter between
Jagdish Bhagwandas Ahuja & Ors. ...Judgment Debtors
vs.
Aparna Abhay Tamhankar ...Judgment Creditors
(Original Plaintiff)
NOTICE OF MOTION (L) NO. 7122 OF 2022
IN
INSOLVENCY NOTICE NO 1 OF 2022
Jagdish Bhagwandas Ahuja & Ors. ...Applicants
(Judgment Debtors)
In the matter between
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4 INPTl-38-19,9-11, 26-38
Jagdish Bhagwandas Ahuja & Ors. ...Judgment Debtors
vs.
Nihit Ganesh Malsisaria ...Judgment Creditor.
(Original Plaintiff)
NOTICE OF MOTION (L) NO. 7123 OF 2022
IN
INSOLVENCY NOTICE NO. 7 OF 2022
Jagdish Bhagwandas Ahuja & Ors. ...Applicants
(Judgment Debtors)
In the matter between
Jagdish Bhagwandas Ahuja & Ors. ...Judgment Debtors
vs.
Neha Ramesh Agrawal ...Judgment Creditor.
(Original Plaintiff)
NOTICE OF MOTION (L) NO. 7303 OF 2022
IN
INSOLVENCY NOTICE NO 3 OF 2022
Jagdish Bhagwandas Ahuja & Ors. ...Applicants
(Judgment Debtors)
In the matter between
Jagdish Bhagwandas Ahuja & Ors. ...Judgment Debtors
vs.
Pradeep Mody ...Judgment Creditor.
(Original Plaintiff)
---
Ms. Preeti Gada for Judgment Creditor in Sr. No. 908 to 911 & 26, 27,
29.
Mr. Mukul Taly a/w Ms. Sayali Gharpure & Ms. Paluck Bengali i/b S.
Mahomedbhai & Co. for the petitioner/ Judgment Creditor in Sr. No. 28.
Mr. Rajesh Jain a/w Rohit i/b Legal Juris for the judgment creditor in Sr.
No. 30
Mr. Girish Kedia for applicant in sr. No. 31 to 38.
Mr. naved Chawdhary for respondent in all matters.
-----
CORAM : G.S. KULKARNI, J.
DATE : June 17, 2022.
P.C.:
5 INPTl-38-19,9-11, 26-38
1. Stand over to next Thursday, at 2:30pm.
2. On the adjourned date of hearing, the judgment debtors are
directed to remain present in the Court. In the event the judgment
debtors are not present on the adjourned date of hearing, the court shall
consider to pass appropriate order to secure their presence.
[G.S. KULKARNI, J.]
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