Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Osaka Synthetics Pvt Ltd vs Thakkar Realties Pvt. Ltd. And 4 ...
2022 Latest Caselaw 5503 Bom

Citation : 2022 Latest Caselaw 5503 Bom
Judgement Date : 16 June, 2022

Bombay High Court
Osaka Synthetics Pvt Ltd vs Thakkar Realties Pvt. Ltd. And 4 ... on 16 June, 2022
Bench: A. K. Menon
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                          SUMMONS FOR JUDGMENT NO. 9 OF 2020

                                                               IN

                                     COMMERCIAL SUMMARY SUIT NO. 1408 OF 2019



                      Osaka Synthetics Pvt. Ltd.                        ...   Plaintiff
                               vs.
                      Thakkar Realities Pvt. Ltd. & 4 Ors.              ...   Defendants


                      Mr. Mohan Jadhav for the Plaintiff.
                      None for the Defendant.


                                                                 CORAM : A. K. MENON, J.

DATED : 16th JUNE, 2022 P.C. :

1. On behalf of the plaintiff time is sought.

2. List per CIS.

(A. K. MENON, J.)

RAJESHWARI RAMESH PILLAI Digitally signed by RAJESHWARI RAMESH PILLAI Date: 2022.06.17 15:14:13 +0530

14-SJ-9-2020-COMSS-1408-2019.odt 1/1 rrpillai

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter