The Special Inspector General Of ... vs Dnyaneshwar Laxman Awate
2022 Latest Caselaw 5460 Bom

                                                                       6-WP.6963.2021


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                CIVIL APPELLATE JURISDICTION

                                    WRIT PETITION NO. 6963 OF 2021

                   The Special Inspector General    }
                   of Police, Konkan Range and Ors. }           Petitioners
                              versus
                   Shri. Dnyaneshwar Laxman Awate}              Respondent


                   Mr. A. Y. Sakhare, Senior Advocate with Mr. P. P.
                   Kakade, Government Pleader and Mr. S. S.
                   Panchpor, AGP for petitioners (State).
                   Mr. Satyavrat Joshi i/b. Mr. Nitesh J. Mohite for the
                   respondent.


                                           CORAM: DIPANKAR DATTA, CJ &
                                                  M. S. KARNIK, J.

                                           DATE:       JUNE 15, 2022


                   P.C.:

1. Hearing concluded; judgment is reserved.

2. The service-book of the respondent produced by Mr. Sakhare, learned senior advocate for the petitioners (State) shall be retained in the custody of the Registrar General till such time the judgment is pronounced.

SALUNKE JV Digitally signed by SALUNKE J V Date: 2022.06.15 (M. S. KARNIK, J.) (CHIEF JUSTICE) 15:17:40 +0530

J.V.Salunke,PS