Sheikh Sadik Sheikh Babbu vs Smt. Kavita Wd/O Raju Ingole And ...
2022 Latest Caselaw 5454 Bom

        16.FA.437.2022.                                                                                  1/1


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH, NAGPUR

                                               First Appeal No.437/2022
                                              Sheikh Sadik Sheikh Babbu
                                                        ..Versus..
                                          Smt. Kavita wd/o Raju Ingole & Ors.
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        Office notes, Office Memoranda of
        Coram, appearances, Court's orders                         Court's or Judge's Orders
        or directions and Registrar's orders.
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                         Shri Santok Singh Sokhi, Advocate for the Appellant.

                                 CORAM : S.M. MODAK, J.

DATE : 15th JUNE, 2022.

1. Heard learned Advocate for the appellant/owner. He is aggrieved by the judgment and award dated 5 th August, 2020 passed by Motor Accident Claims Tribunal, Chandrapur.

2. ADMIT. Issue notice to the respondents, returnable after five weeks.

3. Call for record and proceedings.

4. Paper-book will be filed within six months.

JUDGE

Vijay

Signed By:VIJAY KUMAR Personal Assistant Signing Date:17.06.2022 11:22