Avinash Wagh vs Sitakant Mahableshwar Wagh
2022 Latest Caselaw 5258 Bom

Citation : 2022 Latest Caselaw 5258 Bom
Judgement Date : 9 June, 2022

Bombay High Court

Avinash Wagh vs Sitakant Mahableshwar Wagh on 9 June, 2022

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

INTERIM APPLICATION LODGING NO. 15562 OF 2022
                     In
EXECUTION APPLICATION STAMP NO. 15561 OF 2022

 Avinash Wagh                                         ....PETITIONER
            V/S
 Sitakant Mahableshwar Wagh                         ....RESPONDENT

Manan Jaiswal a/w Niyati Shah i/b MSL Vani & Associates for applicant N. Ramchandran i/b Narayanan & Narayanan for Judgment Debtor

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 9th June, 2022 P.C. :