Poonam Kausshal Bagadia vs Jayesh Vidhani
2022 Latest Caselaw 5251 Bom

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                             IN ITS COMMERCIAL DIVISION


                                        SUMMONS FOR JUDGMENT NO.82 OF 2019
                                                          IN
                                 COMMERCIAL SUMMARY SUIT NO.1252 OF 2019


                    Poonam K. Bagadia                                    .. Plaintiff
                             v/s.
                    Jayesh Vidhani                                       .. Defendant



                    Mr. Jayesh Ashar a/w Arshan Lentin i/b. K Ashar & Co. for the plaintiff.
                    Ms. Samridhi Lodha i/b. Kanga & Co. for the defendant.


                                                            CORAM : A. K. MENON, J.

DATED : 9TH JUNE, 2022.

P.C. :

1. Rejoinder, if any, to be filed on or before 13th June, 2022.

2. S.O. to 15th June, 2022.

(A. K. MENON, J.)

Digitally signed by

SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2022.06.10 15:27:06 +0530

22.sj-82-19.doc wadhwa