Shri. Ananta Waman Tanki And Ors vs The State Of Maharashtra Through ...
2022 Latest Caselaw 5192 Bom

Citation : 2022 Latest Caselaw 5192 Bom
Judgement Date : 8 June, 2022

Bombay High Court

Shri. Ananta Waman Tanki And Ors vs The State Of Maharashtra Through ... on 8 June, 2022

Bench: G.S. Patel, M. G. Sewlikar

                                                                     23-OS-WP-7924-18.DOC




                      Manushree



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                                      WRIT PETITION NO. 7924 OF 2018


                      Ananta Waman Tanki and Ors                                ...Petitioners
                           Versus
                      The State of Maharashtra & Ors                           ...Respondents


                      Mr Saurabh Butala, i/b. Harshad Bhadbhade for the Petitioner.
                      Mr K S Thorat, AGP for the State.


                                             CORAM        G.S. Patel &
                                                          M.G. Sewlikar, JJ.

                                             DATED:       8th June 2022
                      PC:-

1. Review Petitions are being filed or have been filed in regard to another Division Bench judgment. Mr Butala proposes to have the Review Petitions tagged with the present Writ Petition because the issue is similar.

2. An application will have to be made to the Hon'ble the Chief MANUSHREE Justice on the administrative side. Subject to that permission, list V NESARIKAR this matter on 22nd June 2022. Digitally signed by MANUSHREE V NESARIKAR Date: 2022.06.10 11:25:16 +0530

(M.G. Sewlikar, J) (G. S. Patel, J)

8th June