Roshan Shaikh S/O Imam Shaikh vs Divisional Commissioner Nagpur ...
2022 Latest Caselaw 5181 Bom

                                                                                                   913-wp 207-22.odt
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                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH, NAGPUR.

                     CRIMINAL WRIT PETITION NO. 207                                   OF       2022

                                    Roshan Shaikh Imam Shaikh
                                                 -Vs-
                      Divisional Commissioner, Nagpur Division, Nagpur and ors.

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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                   Court's or Judge's Orders.
or directions and Registrar's orders.
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                                       Ms.Sonali Khobragade, counsel h/f Mr.Mahesh Rai, counsel for the
                                       petitioner.
                                       Mr.S.S.Doifode, APP for respondent Nos.1 to 4.




                                               CORAM : SUNIL B.SHUKRE &
                                                       G.A.SANAP, JJ.

DATE : 08.06.2022.

In view of the judgment in Criminal Writ Petition No.1578 of 2021 decided on 21.4.2022, Registry to place the matter before the appropriate Bench.

(G.A.SANAP, J) (SUNIL B. SHUKRE,J)

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