M/S. Iconet Services, Chennai ... vs Western Coalfield Limited, ...
2022 Latest Caselaw 5135 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4177 OF 2020
                              In
                        STAMP NO. OF

 M/s. Iconet Services, Chennai Through        ....PETITIONER
 Proprietor Captain Anil Kumar Midha
              V/S
 Western Coalfield Limited, Nagpur Through ....RESPONDENT

Chief General Manager, Nagpur

APURVA DE for Petitioner SAMUDRA CHAITANYA SHRIKANT for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE URMILA S. JOSHI PHALKE, JJ DATE : 7th June, 2022 P.C. :

Heard Mr. Apurva De, Adv. for Petitiner, Mr. C.S. Samudra, Adv. for Respondent. CLOSED FOR ORDERS/JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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