Smith Realtors And Bharat K. Shah vs S. S. Enterprises And 5 Ors
2022 Latest Caselaw 5127 Bom

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                               [ COMMERCIAL DIVISION ]

                       SUMMONS FOR JUDGMENT NO.38 OF 2019
                                              IN
                      COMMERCIAL SUMMARY SUIT NO.729 OF 2018

Smith Realtors and Anr.                                          .. Applicants-Plaintiffs
            Vs.
S.S. Enterprises and Ors.                                        .. Defendants


Mr. Viral Thaker, i/by Mr. Mahesh Thaker, for the Applicants-Plaintiffs.
Ms. Fatema Tankiwala, i/by L.J. Law, for Defendant Nos.3 to 5.



                                                          CORAM : A. K. MENON, J.

                                                          DATE       : 7TH JUNE, 2022.

P.C. :

1. Affidavit-in-reply, if any, to be filed on or before 13 th June 2022.

2. List Summons for Judgment on 14th June 2022 "for disposal".

(A.K. MENON, J.)

25-SJ-38-2019.doc Dixit