Pr. Commissioner Of Income ... vs Nesco Ltd
2022 Latest Caselaw 7429 Bom

Citation : 2022 Latest Caselaw 7429 Bom
Judgement Date : 29 July, 2022

Bombay High Court

Pr. Commissioner Of Income ... vs Nesco Ltd on 29 July, 2022

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INCOME TAX APPEAL(IT) NO. 692 OF 2018

 Pr. Commissioner Of Income Tax-13, Mumbai....APPELLANTS
            V/S
 Nesco Ltd.                              ....RESPONDENT

Mr. Akhileshwar Sharma, for Appellant Mr. Satish Mody with Ms. Aasifa Khan, for Respondent

CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 29th July, 2022 P.C. :