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Asrec (India) Ltd And Anr vs State Of Maharashtra The The ...
2022 Latest Caselaw 7368 Bom

Citation : 2022 Latest Caselaw 7368 Bom
Judgement Date : 28 July, 2022

Bombay High Court
Asrec (India) Ltd And Anr vs State Of Maharashtra The The ... on 28 July, 2022
Bench: K.R. Sriram, Shri Arif Doctor
         Digitally
         signed by                                      1/1                            924-7397-22.doc
         MEERA
MEERA    MAHESH
MAHESH   JADHAV
JADHAV   Date:
         2022.07.29
         11:08:59
                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         +0530
                                      CIVIL APPELLATE JURISDICTION
                                     WRIT PETITION NO.7397 OF 2022

              ASREC (India) Ltd & Anr                           ....Petitioners
                     V/s.
              State of Maharashtra & Ors.                       ...Respondents

                                                    ----

Mr. Nikhil Rajani i/b V. Deshpande & Co. for Petitioners Smt. S. D. Vyas, GP, 'B' Panel Counsel for Respondents-State

----

CORAM : K.R. SHRIRAM & A.S. DOCTOR, JJ DATED : 28th JULY 2022

P.C. :

1 We are informed that the judgment of the Full Bench is yet to be

pronounced. Therefore, petition is adjourned sine die.

2 Liberty to apply after the judgment of the Full bench is pronounced.

3 Ad-interim relief, if any, to continue until further orders.

(A. S. DOCTOR, J.) (K.R. SHRIRAM, J.)

Meera Jadhav

 
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