Pravinchand Sehgal And Anr vs Parasram H. Bhojwani And Anr
2022 Latest Caselaw 7044 Bom

Citation : 2022 Latest Caselaw 7044 Bom
Judgement Date : 21 July, 2022

Bombay High Court

Pravinchand Sehgal And Anr vs Parasram H. Bhojwani And Anr on 21 July, 2022

Bench: G.S. Patel, Gauri Vinod Godse

                                                                938-OSCOMAP-55-2019 IN SJ-9-2018.DOC




                      Shephali



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                 IN ITS COMMERCIAL APPELLATE DIVISION
                                      COMMERCIAL APPEAL NO. 55 OF 2019
                                                             IN
                                   SUMMONS FOR JUDGMENT NO. 9 OF 2018


                      Pravinchand Sehgal & Anr                                       ...Appellants
                            Versus
                      Parasram H Bhojwani & Anr                                    ...Respondents


                      Ms Sailee Dhayalkar, i/b Parinam Law Associates, for the Appellants.
                      Mr TR Yadav, i/b CR Naidu & Co, for the Respondents.


                                                CORAM          G.S. Patel &
SHEPHALI
SANJAY                                                         Gauri Godse, JJ.

MORMARE DATED: 21st July 2022 Digitally signed by SHEPHALI SANJAY MORMARE PC:-

Date: 2022.07.22 10:15:08 +0530

1. List the matter on 5th August 2022 in the morning session.

2. Previous orders, if any, to continue until the next date.

(Gauri Godse, J) (G. S. Patel, J)

21st July 2022