Vijay S/O. Harinarayan Chaudhary vs M/S. Indian Oil Corporation Ltd, ...
2022 Latest Caselaw 6974 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2771 OF 2021
                              In
                        STAMP NO. OF

 Vijay S/o. Harinarayan Chaudhary                 ....PETITIONER
             V/S
 M/s. Indian Oil Corporation Ltd, Thr. Director....RESPONDENT

(marketing), Mumbai And Others

SHARMA ROHIT MUKESH for Petitioner ROHIT JOSHI FOR RESPONDENT NO.1 & 2. VIJAY A. BRAMHE FOR RESPONDENT NO.3.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 20th July, 2022 P.C. :

Heard Mr. R.M. Sharma, Adv. for Petitioner, Mr. Rohit Joshi, Adv. for Respondent No.1 & 2, Mr. Vijay A. Bramhe, Adv. for Respondent No.3. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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