Commissioner Of Income Tax (It) - 4 vs Taj Tv Ltd
2022 Latest Caselaw 6970 Bom

TAUSEEF
LAIQUEE
FAROOQUI
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TAUSEEF LAIQUEE
FAROOQUI              Tauseef                                        03-ITXA.1516.2017.doc
Date: 2022.07.22
14:16:16 +0530
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                      IN APPEAL UNDER SECTION 260A OF THE INCOME TAX ACT,
                                              1961

                                    INCOME TAX APPEAL NO.1516 OF 2017
                                                 WITH
                                    INCOME TAX APPEAL NO.1644 OF 2017
                                                 WITH
                                    INCOME TAX APPEAL NO.1522 OF 2017


                      Commissioner of Income Tax (IT)-4.             ...Appellant

                             Versus

                      Taj TV Ltd.                                    ...Respondent
                                                       ----------

Mr. Arvind Pinto for Appellant. Mr. Madhur Agrawal i/by Mr. Atul K. Jasani for Respondent.

----------

CORAM : DHIRAJ SINGH THAKUR & VALMIKI SA MENEZES, J.J.

                                         DATE      :    20th JULY 2022

                      P.C.

1. The learned counsel for the Respondent seeks time

to file a compilation of Judgments, which he wishes to rely

upon, within one week from today.

2. Stand over to 28th July 2022.

[VALMIKI SA MENEZES, J.] [DHIRAJ SINGH THAKUR, J.]