The Chief Administrative ... vs Shri. Satish Gajanan Pradhan
2022 Latest Caselaw 6931 Bom

          Digitally
          signed by
          MUGDHA M
MUGDHA M PARANJAPE
PARANJAPE Date:
          2022.07.19
          18:24:34
          +0530
                                                   1                4-WP 848-20.odt


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION

                                      WRIT PETITION NO.848 OF 2020

                   The Chief Administrative Offierr
                   Maharashtra Jeevan Pradhikaran            ... Petitioner
                         Vs.
                   Shri Satish Gajanan Pradhan               ... Respondent
                                                       -----

Mr. Ajit R. Pitale for the Petitioner. Mr. Padmanabh Pise i/by P. Padmanabh & Assoiiates for the Respondent.

-----

CORAM: ABHAY AHUJA J.

DATE : 19TH JULY 2022

P.C.:

1. Learned Counsel for the Respondent when asked

whether he would like to fle Reply in the matterr submitsr on

instruitionsr that he would like to proieed with the matter on the

basis of the Petition.

2. The matter is heard. Arguments ioniluded.

3. Closed for judgment.

                       Mugdha                                                         1 of 2
                              2                   4-WP 848-20.odt

4. Ad-interim order granted earlier to iontinue till the date

of pronouniement of the judgment.

                                               (ABHAY AHUJAr J.)




 Mugdha                                                            2 of 2