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State Of Maha. Thr Secretary ... vs Pundlik Dadaji Pipare
2022 Latest Caselaw 6928 Bom

Citation : 2022 Latest Caselaw 6928 Bom
Judgement Date : 19 July, 2022

Bombay High Court
State Of Maha. Thr Secretary ... vs Pundlik Dadaji Pipare on 19 July, 2022
Bench: A.S. Chandurkar, Urmila Sachin Phalke
                                                                                                                                 wp884.22 32
                                                                           1

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                       NAGPUR BENCH, NAGPUR

                         WRIT PETITION NO.884 OF 2022
    State of Maharashtra, thr.its Secretary (CAD), Water Resources Department,
                            Mantralaya, Mumbai and anr
                                        ..vs..
                                Pundlik Dadaji Pipare
..........................................................................................................................................................................
Office Notes, Office Memoranda of Coram,
appearances, Court orders or directions                                           Court's or Judge's Order
and Registrar's orders
..........................................................................................................................................................................
                    Shri Uday Dastane, Special Counsel for the Petitioners.
                    Shri M.V.Samarth, Senior Advocate with Shri R.M.Fating, Advocate
                    for the Respondent.

                    CORAM : A.S.CHANDURKAR & URMILA JOSHI-PHALKE, JJ.

DATED : 19/7/2022

1. Learned counsel for parties have placed on record their written notes of argument.

2. In view of the aforesaid, proceedings are closed for judgment.




                                  (URMILA JOSHI-PHALKE, J.)                                     (A.S.CHANDURKAR, J.)

                    !! BrWankhede !!                   Digitally signed
                                                       by BHUSHAN
                     BHUSHAN                           RANA
                     RANA                              WANKHEDE
                     WANKHEDE                          Date:
                                                       2022.07.20
                                                       18:31:42 +0530




                                                                                                                                               ...../-
 

 
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