Prakash Saundaji Patil vs The State Of Maharashtra
2022 Latest Caselaw 6876 Bom

                                        {1}              ABA 577 OF 2022 & ORS.


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

     920 ANTICIPATORY BAIL APPLICATION NO.577 OF 2022

                      PRAKASH SAUNDAJI PATIL
                              VERSUS
                   THE STATE OF MAHARASHTRA
                                  ...
     Advocate for Applicant : Mr.Rajendrraa Deshmukkh, Senior
    Advocate a/w. Mr.Govind A.Kulkarni i/b. Mr.S.G. Chapalgaonkar
                APP for Respondent : Mr.A.A.Jagatkar
                                  ...

     924 ANTICIPATORY BAIL APPLICATION NO.670 OF 2022

                   BAPPASAHEB SITARAM KHOD
                              VERSUS
                  THE STATE OF MAHARASHTRA
                                 ...
       WITH ABA/524/2022 WITH ABA/543/2022 WITH
  ABA/525/2022 WITH ABA/534/2022 WITH ABA/542/2022
                                 ...
   Advocate for Applicants in ABA/670/2022, ABA/542/2022 & :
                         Mr. S.S. Thombre
 Advocate for Applicant in ABA/524/2022 : Mr.V.D.Salunke through
            Adv.Manisha Deshmukh, Mr. M.V.Salunke
 Advocate for Applicants in ABA/525/2022 : Mr.V.D.Sapkal, Senior
                    Advocate i/b. Mr.S.R.Sapkal
    Advocate for Applicant in ABA/534/2022 : Mr.J.V.Deshpande
     Advocate for Applicants in ABA/543/2022 : Mr.Rajendrraa
       Deshmukkh, Senior Advocate a/w. Mr.V.A.Chavan i/b.
                         Mr.D.R.Deshmukh
               APP for Respondent : Mr.A.A.Jagatkar
                                 ...

     925 ANTICIPATORY BAIL APPLICATION NO.691 OF 2022

                               PRADIP DEVIDAS PANDULE
                                       VERSUS




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                                       {2}                  ABA 577 OF 2022 & ORS.


                       THE STATE OF MAHARASHTRA
                                      ...
                  Advocate for Applicants : Mr. S.S. Thombre
                     APP for Respondent : Mr.V.M.Kagne
                                      ...

      930 ANTICIPATORY BAIL APPLICATION NO.786 OF 2022

               POONAM D/O. DAYARAM POUNDEKAR
                              VERSUS
                  THE STATE OF MAHARASHTRA
                                 ...
       WITH ABA/434/2022 WITH ABA/653/2022 WITH
   ABA/439/2022 WITH APPLN/1498/2022 IN ABA/434/2022
       WITH APPLN/1497/2022 IN ABA/495/2022 WITH
              ABA/495/2022 WITH ABA/569/2022
                                 ...
   Advocate for Applicant in ABA/786/2022 :Mr. Angad L. Kanade
     Advocate for Applicant in ABA/653/2022 :Mr. S.J.Salunke
       Advocate for Applicant in ABA/569/2022 :Mr. S.S.Kazi
    Advocate for Applicants in ABA/495/2022 & ABA/439/2022 :
                         Mr. V.B.Deshmukh
          Advocate for Applicant in APPLN/1497/2022 &
               APPLN/1498/2022 :Mr. N.E.Deshmukh
  Advocate for Applicants in ABA/434/2022 :Mr. V.D.Sapkal, Senior
                    Advocate i/b. Mr.S.R.Sapkal
                APP for Respondent : Mr.V.M.Kagne
                                 ...
                          CORAM : S. G. MEHARE, J.

                               DATE         : 19th July, 2022

 PER COURT :-

1. Learned APP for the respondent-State would point out that

the similar matters have been heard by this Court (Coram: Smt.

Vibha Kankanwadi, J.) and Judgment is reserved. The said

Judgment may have efect on these matters.

{3} ABA 577 OF 2022 & ORS.

2. In view of the submissions of learned APP, list these

matters on 3rd August, 2022.

3. Interim relief to continue till then.

( S. G. MEHARE ) JUDGE SPT