Giridhar Anantrao Karankar And ... vs The State Of Maha., Thr. ...
2022 Latest Caselaw 6863 Bom

                                                                                                                               caw1526.22 4
                                                                          1

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                       NAGPUR BENCH, NAGPUR

                  CIVIL APPLICATION (CAW) NO.1526 OF 2022
                                          IN
                      WRIT PETITION NO.2067 OF 2022 (D)
                       Giridhar Anantrao Karankar and ors
                                        ..vs..
 The State of Mah., thr.its Secretary, Food Civil Supply and Consumer Protection
                 Department, Mantralaya, Mumbai-32 and ors
.........................................................................................................................................................................
Office Notes, Office Memoranda of Coram,
appearances, Court orders or directions                                           Court's or Judge's Order
and Registrar's orders
.........................................................................................................................................................................
                    Shri P.S.Kshirsagar, Advocate for the Petitioners.
                    Shri V.B.Gawali, Advocate for the Respondent No.5.
                    Mrs.K.R.Deshpande, Assistant Government Pleader for Respondent
                    the Nos.1 to 4.

                    CORAM : A.S.CHANDURKAR & URMILA JOSHI-PHALKE, JJ.

DATED : 19/7/2022

1. Perused the application.

2. The date of judgment of the Maharashtra Administrative Tribunal mentioned as 23.2.2022 shall be corrected to be 23.3.2022. Similarly, the date of order of promotion mentioned as 1.1.2021 shall be corrected to be 12.1.2021.

3. The corrections be carried out accordingly and the corrected copy be uploaded.

4. The civil application stands disposed of.

                                  (URMILA JOSHI-PHALKE, J.)                                     (A.S.CHANDURKAR, J.)

                    !! BrWankhede !!                    Digitally signed
                                                        by BHUSHAN
                    BHUSHAN                             RANA
                    RANA                                WANKHEDE
                    WANKHEDE                            Date:
                                                        2022.07.21
                                                        13:11:34 +0530




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