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Tukaram S/O Gangaram Waghchaure ... vs Raghunath Jagannath Jondhale And ...
2022 Latest Caselaw 6837 Bom

Citation : 2022 Latest Caselaw 6837 Bom
Judgement Date : 18 July, 2022

Bombay High Court
Tukaram S/O Gangaram Waghchaure ... vs Raghunath Jagannath Jondhale And ... on 18 July, 2022
Bench: Nitin W. Sambre
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

           INTERIM APPLICATION NO. 427 OF 2021
                           In
               WRIT PETITION 2193 OF 2021

 Tukaram S/o Gangaram Waghchaure And Ors ....PETITIONER
            V/S
 Raghunath Jagannath Jondhale And Ors   ....RESPONDENT

Mr. Shrirang Katneshwarkar i/by Prashant Katneshwarkar a/w Abhijit P. Avhad for Petitioner Mr. Anilkumar Patil i/by Rohan D. Kaiche for Respondent no. 1 to 9.

Mr. C. D. Mali AGP for Respondent no. 10.

        CORAM :                HON'BLE SHRI JUSTICE NITIN W. SAMBRE
                               J
        DATE :                 18th July, 2022
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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