Citation : 2022 Latest Caselaw 6308 Bom
Judgement Date : 5 July, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 739 OF 2021
Pankaj Unit No. 1 Housing Development ....PETITIONER
Company Private Limited And 2 Ors
V/S
The State Of Maharashtra And 6 Ors ....RESPONDENT
WITH WRIT PETITION NO. 1023 OF 2021
Oshiwara Land Development Company Pvt Ltd....PETITIONER And Anr V/S The State Of Maharashtra And 8 Ors ....RESPONDENT
WITH WRIT PETITION NO. 2457 OF 2022
Apna Ghar (w) Chs Association Ltd. ....PETITIONER V/S The State Of Maharashtra And 6 Ors. ....RESPONDENT
WITH WRIT PETITION NO. 2454 OF 2022
The Samarth Nagar Lokhandwala Complex Co ....PETITIONER Operative Housing Societies Association Ltd V/S The State Of Maharashtra And 6 Ors ....RESPONDENT
WITH WRIT PETITION NO. 2368 OF 2022
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Apna Ghar (east) Chs Association Ltd. ....PETITIONER V/S The State Of Maharashtra And 6 Ors ....RESPONDENT
Mr. Vineet B. Naik,Senior Advocate along with Mr. Kunal Dwarkadas, Mr. Sukand Kulkarni and Mr. Shailesh Mahimtura i/by M/s. Mahimtura & co,.for the Petitioner in WP/739/2021 Mr. Zal Andhyarujina, Senior Advocate alogn with Mr. Kunal Dwarkadas, Mr. Ayaz Bilawala along with Mr. Yogesh Gaikwad i/by M/s. Bilawala & co. for the Petitioner in WP/1023/2021 and for the Respondent No.7 in other Writ petitions Mr. Kunal Bhanage for the Petitioner in WP/2454/2021 Mr. Kunal Bhanage i/by Mr. Akshay Pawar for the Petitioner in WP/2368/2022 Mr. Kunal Bhanage i/by Mr. Anish Khandekar, for the Petitioner in WP/2457/2022 Mr. Atul Damle, Senior Advocate along with Mr. Yashodeep Deshmukh and Ms. Vandana Mahadik, for the Respondents
-M.C.G.M.
Ms.Jyoti Chavan, Asst,Government Pleader, State for the for the Respondent in WP/739/2021 Mr. Himanushu Takke, Asst,Government Pleader, State for the for the Respondent in WP/1023/2021 Ms..Uma Palsuldesai, Asst,Government Pleader, State for the for the Respondent in WP/2454/2022 Mr. Amit Shastri, Asst,Government Pleader, State for the for the Respondent in WP/2368/2022 Mr.Shamrao B. Gore, Asst,Government Pleader, State for the for the Respondent in WP/2457/2022 Mr. Darshit Jain i/by Mrs. Divya D.Jain and Mr. Dileep Satale, for the Respondent No.6 in WP/739/2021,WP/1023/2021, WP/2454/2022 AND WP/2368/2022 Mr. Arwilkar, Executive Engineer and Mr. Sankhe, Assistant Engineer, DP Dept. - M.C.G.M. Present in court
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CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. G. SEWLIKAR, JJ DATE : 5th July, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE )
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