Citation : 2022 Latest Caselaw 888 Bom
Judgement Date : 24 January, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 465 OF 2022
Munish Rajkumar Mahajan Proprietor Of Kds ....PETITIONER
Security Services
V/S
The Union Of India Through The Revenue ....RESPONDENT
Secretary And Ors
Ms Manasi Patil i/by CENEX SERVICES for Petitioner Mr Jitendra B Mishra With Mr D B Deshmukh Adbvocates for Respondents
CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 24th January, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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