Strides International vs Concrete Additives And Chemicals ...
2022 Latest Caselaw 860 Bom

Citation : 2022 Latest Caselaw 860 Bom
Judgement Date : 21 January, 2022

Bombay High Court

Strides International vs Concrete Additives And Chemicals ... on 21 January, 2022

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

INTERIM APPLICATION LODGING NO. 27151 OF 2021
                     In
EXECUTION APPLICATION STAMP NO. 23982 OF 2021

 Strides International                         ....PETITIONER
              V/S
 Concrete Additives And Chemicals Pvt. Ltd. ....RESPONDENT

Mr.Jamshed Master a/w Declan Fernandes i/b Purazar Fouzdar, for the Applicant/Decree Holder. Mr.Bhavin P. Manek a/w Mahesh Menon & Nutan Patel i/b Mahesh Menon & Co, for the Respondent/Judgment Debtor.

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 21st January, 2022 P.C. :