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Canara Bank vs Sks Power Generation ...
2022 Latest Caselaw 851 Bom

Citation : 2022 Latest Caselaw 851 Bom
Judgement Date : 21 January, 2022

Bombay High Court
Canara Bank vs Sks Power Generation ... on 21 January, 2022
Bench: S.J. Kathawalla, Milind N. Jadhav
Kanchan P Dhuri                 1   / 2                    34-COMAPL-24709-2021.odt


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                    COMMERCIAL APPEAL (L) NO. 24709 OF 2021
                                          IN
                     SUMMONS FOR JUDGMENT NO. 42 OF 2021
   Canara Bank                                            ...     Appellant
           Versus
   SKS Power Generation (Chhatisgarh) Limited             ...     Respondent
                                       WITH
                    INTERIM APPLICATION (L) NO. 24717 OF 2021
                    INTERIM APPLICATION (L) NO. 27867 OF 2021
                                          IN
                    COMMERCIAL APPEAL (L) NO. 24709 OF 2021
                                       WITH
                           APPEAL (L) NO. 29826 OF 2021
                                          IN
                     SUMMONS FOR JUDGMENT NO. 42 OF 2021
   Cethar Limited                                         ...     Appellant
           Versus
   SKS Power Generation (Chhattisgarh) Limited and another ...    Respondents
                                       WITH
                    INTERIM APPLICATION (L) NO. 31850 OF 2021
                    INTERIM APPLICATION (L) NO. 29826 OF 2021
                    INTERIM APPLICATION (L) NO. 31840 OF 2021
                                          IN
                           APPEAL (L) NO. 29826 OF 2021
                  Kanchan P Dhuri                       2    / 2                           34-COMAPL-24709-2021.odt


                                                                  .........
                      Mr. Nishit Dhruva alongwith Mr. Prakash Shinde and Ms. Niyati Merchant instructed
                      by MDP & Partners for the Appellant.
                      Mr. V.R. Dhond, Senior Advocate alongwith Ms. Vinodini Srinivasan, Ms. Rashna
                      Khan and Ms.Poorva Garg instructed by Mulla & Mulla & Craigie Blunt & Caroe for
                      the Respondent.
                                                           .........
                                                           CORAM :          S.J. KATHAWALLA AND
                                                                            MILIND N. JADHAV, JJ.

DATED : JANUARY 21, 2022 (through video-conferencing)

P.C. :-

Stand over to 25th January, 2022. The Prothonotary and Senior Master shall

accept and encash the Demand Draft in the sum of Rs.5,95,698.60/- which will be

forwarded to his Office by MDP & Partners i.e. Advocate for the Appellant - Canara

Bank in the above matter by 5.00 p.m., today.

( MILIND N. JADHAV, J. ) ( S.J. KATHAWALLA, J. ) Digitally signed by KANCHAN KANCHAN PRASHANT PRASHANT DHURI DHURI Date:

2022.01.21 17:29:26 +0530

 
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