Suryakant Kisan Pawar vs Deputy Collector, Mumbai And Anr
2022 Latest Caselaw 823 Bom

         Digitally
         signed by
         PRASHANT
PRASHANT VILAS
VILAS    RANE
RANE     Date:
         2022.01.20
         20:14:38
         +0530




   pvr                                                      wp 2141-19speaking.doc

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION
                              WRIT PETITION NO.2141 OF 2019

   Suryakant Kisan Pawar                                  ...Petitioner
         V/s.
   1.Deputy Collector, Mumbai and Presiding
   Officer Parents and Senior Citizens Subsistence
   Tribunal, Mumbai City

   2. Smt.Kusum Kisan Pawar.                              ...Respondents
                                             -----
   Mr. Akshay Petkar, for Petitioner.
   Mr. P.R.Yadav, for Respondents.
                                             -----
                                        CORAM :      G. S. KULKARNI, J.

                                        DATE     :   20 JANUARY, 2022

   P.C.:

Not on board taken on board on a praecipe as moved on behalf of

respondent no.2 for speaking to the minutes of the judgment dated 18

January 2022.

2. On the first page of the judgment, the date of pronouncement has

been inadvertently referred as "December 18, 2022", that be deleted and be

substituted by "January 18, 2022."

3. Judgment be accordingly corrected and be made available to the

parties.

(G. S. KULKARNI, J.)