Parasram H Bhojwani vs Pravinchand Sehgal And 2 Ors
2022 Latest Caselaw 678 Bom

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

           INTERIM APPLICATION NO. 1365 OF 2020
                            In
CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS 983 OF 2019

        Parasram H Bhojwani                                      ....PETITIONER
                   V/S
        Pravinchand Sehgal And 2 Ors                           ....RESPONDENT

S.C.Naidu a/w Aniket Poojari, Divya Yajurvedi & Sudeshkumar Naidu i/b C R NAIDU AND COMPANY for applicant Vaibhav Charalwar a/w sailee Dhayalkar i/b Parinam Law Associate for Judgment Debtor no. 1 & 3

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 18th January, 2022 P.C. :

S. O. to 01/02/2022 ( at am).

( ASSOCIATE )

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