Atc Infrastructure Services Pvt. ... vs Grampanchayat, Karanjgaon ...
2022 Latest Caselaw 674 Bom

                                              1                               WP5808-17(D).odt


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH, NAGPUR

                            WRIT PETITION NO. 5808/2017 (D)
(IDEA CELLULAR LTD. PUNE & ANOTHER VERSUS GRAMPANCHAYAT KARANJGAON, P.S. CHANDUR
                          BAZAR, DISTRICT AMRAVATI & OTHERS)

   Office Notes, Office Memoranda of Coram,
   appearances, Court's orders of directions                   Court's or Judge's order
   and Registrar's orders.
           Shri M. Anilkumar, counsel for the petitioners.
           Shri A.A. Madiwale, A.G.P. for the respondent no.1.
           Shri S.V. Purohit, counsel for the R-3.

           CORAM : A. S. CHANDURKAR AND SMT. PUSHPA V. GANEDIWALA, JJ.

DATED : 18TH JANUARY, 2022.

The cause title of the judgment dated 13.01.2022 be corrected by including the name of the petitioner no.2 therein. The correction be carried out accordingly and the corrected copy be uploaded.

(SMT. PUSHPA V. GANEDIWALA, J.) (A. S. CHANDURKAR, J.) APTE

Signed By: Digitally signed byROHIT DATTATRAYA APTE Signing Date:18.01.2022 16:18