Laljibhai Bhanbhai Batawalla vs The State Of Maharashtra And Ors
2022 Latest Caselaw 488 Bom

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                                                                              16 - WP 8900 OF 2012.doc

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          Digitally signed
                                     CIVIL APPELLATE JURISDICTION
KANCHAN   by KANCHAN
VINOD     VINOD MAYEKAR

                                         WRIT PETITION NO. 8900 OF 2012
          Date: 2022.01.15
MAYEKAR   11:54:07 +0530




                       Laljibhai Bhanbhai Batawalla                        ..... Petitioner
                             VERSUS
                       The State of Maharashtra & Ors.                     ..... Respondents

                       Mr.P.R.Lote, a/w. Ms.Rupali Dhivar for the Petitioner.
                       Mr.G.S.Hegde, a/w. Ms.Pinky Bhansali for the Respondent nos. 2 and
                       3.
                       Mr.R.S.Pawar, A.G.P. for the State - Respondent nos. 1, 4 and 5.
                       Mr.Amol P.Mhatre, a/w. Mr.Sameer Mhatre for the Respondent
                       no.6(vi).

                                                 CORAM: R. D. DHANUKA AND
                                                        S.M.MODAK, JJ.

DATE : 13th JANUARY, 2022 (Through Video Conference)

P.C:-

We are informed that the petitioner is 99 years old. Hearing of

the petition is already expedited. Place the matter on board for

directions on 8th February, 2022 to enable this Court to fix the date of

the hearing of this petition. In the meanwhile, the parties are at liberty

to file copies of the judgments on which they propose to rely upon in

support of their rival contentions with advance copy to be served upon

the other side.

                       [S.M.MODAK, J.]                               [R.D.DHANUKA, J.]