Qbe Uk Ltd. (Formerly Known As Qbe ... vs Sale Proceeds Of Pfs Supplier And ...
2022 Latest Caselaw 410 Bom

Citation : 2022 Latest Caselaw 410 Bom
Judgement Date : 11 January, 2022

Bombay High Court

Qbe Uk Ltd. (Formerly Known As Qbe ... vs Sale Proceeds Of Pfs Supplier And ... on 11 January, 2022

Bench: A. K. Menon

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                      ADMIRALTY AND VICE ADMIRALTY JURISDICTION

                                             INTERIM APPLICATION NO. 3171 OF 2021

                                                               IN

                                        COMMERCIAL ADMIRALTY SUIT NO. 46 OF 2019



                      QBE UK Limited                                        ...     Plaintiffs
                      (Formerly known as QBE Insurance
                      (Europe) Limited) and 9 Ors.
                               vs.
                      Sale proceeds of PFS Supplier and Anr.                ...    Defendants
                      and Anr.


                      Mr. Prathamesh Kamat i/b. Mr. Harsh Pratap for the Plaintiff.
                      None for the Defendants.


                                                                CORAM : A. K. MENON, J.

DATED : 11th JANUARY, 2022 [ THROUGH VIDEO CONFERENCE ] P.C. :

1. The interim application seeks judgment in terms of order XIII-A. The

matter is listed today for directions.

2. In view thereof list for final hearing and disposal on 18 th January,

2021.

RAJESHWARI (A.K.MENON, J.) RAMESH PILLAI Digitally signed by RAJESHWARI RAMESH PILLAI 1/1 Date: 2022.01.12 16:31:16 +0530 34-COMAS-46-2019-IA-3171-2021.odt rrpillai