The Central Bureau Of ... vs Jagannath Balkaran Jaiswal Alias ...
2022 Latest Caselaw 260 Bom

                                                 1/2                            919-ALS-17-2021.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                  CRIMINAL APPLICATION [ALS] NO. 17 OF 2021

The Central Bureau of Investigation                            ...Applicant

         Versus

Jagannath Balkaran Jaiswal @ Deshmukh
@ Jaggu & Ors.                              ...Respondents
                                ...
None for applicant.
Mr. Y M Nakhwa, APP for State- Respondent No. 3.
                                ...
                        CORAM : S. S. SHINDE &
                                    N. R. BORKAR, JJ.

                                        DATE :         6th JANUARY, 2022.
P.C.:

1. We have perused the averments in the application and

the impugned judgment and order.

2. Issue notice to the Respondents, returnable on 28 th

February, 2022.

3. In addition to service of notice through Court, the

Applicants shall serve a private notice by Registered Post A.D. and/

or by Courier service and/or by hand delivery or by e-mail/fax on

the Respondent No. 1 and 2 and shall fle affdavit of service with

tangible proof before the returnable date.

Bhagyawant Punde, PA

2/2 919-ALS-17-2021.doc

4. Mr. Y M Nakhwa, the learned APP waives service of

notice on behalf of Respondent No. 3-State.

(N. R. BORKAR, J.) (S. S. SHINDE, J.)

Bhagyawant Punde, PA