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The State Of Maharashtra vs Singarsingh Sarbansingh And Ors
2022 Latest Caselaw 145 Bom

Citation : 2022 Latest Caselaw 145 Bom
Judgement Date : 4 January, 2022

Bombay High Court
The State Of Maharashtra vs Singarsingh Sarbansingh And Ors on 4 January, 2022
Bench: S.S. Shinde, N. R. Borkar
                                      1 of 1                        207 Apeal.133.2003.doc




               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CRIMINAL APPELLATE JURISDICTION

                        CRIMINAL APPEAL NO. 133 OF 2003

 The State of Maharashtra                                   ...Appellant

               Versus

 Singarasingh Sarvansingh & Ors.                            ....Respondents
                                ......
 Mr. Y. M. Nakhwa, APP for the Appellant-State.
 None for Respondent Nos. 1 to 4.
                                  ......
                                CORAM :        S. S. SHINDE AND
                                               N. R. BORKAR, JJ.

DATE : 04th JANUARY, 2022. P.C. :

. Heard Mr. Y. M. Nakhwa, learned APP appearing for the

Appellant-State at length.

2. Arguments concluded.

3. Reserved for judgment.

(N. R. BORKAR, J.) (S. S. SHINDE, J.)

R. V. Patil

 
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