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The Karnataka State Industrial ... vs F. C. Bhansali S/O Kihamchand ...
2022 Latest Caselaw 140 Bom

Citation : 2022 Latest Caselaw 140 Bom
Judgement Date : 4 January, 2022

Bombay High Court
The Karnataka State Industrial ... vs F. C. Bhansali S/O Kihamchand ... on 4 January, 2022
Bench: B.P. Colabawalla
                                                                           11.nms.532.19..doc




                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

         Digitally signed by
                                     ORDINARY ORIGINAL CIVIL JURISDICTION
ANJALI   ANJALI TUSHAR
TUSHAR   ASWALE

ASWALE
         Date: 2022.01.04
         16:51:20 +0530                    NOTICE OF MOTION NO. 532 OF 2019
                                                               IN
                                      EXECUTION APPLICATION NO.540 OF 2010
                                                               IN
                                                 MISC CASE NO.57 OF 1997


                           The Karnataka State Industrial
                         Investment and Development
                         Corporation Ltd                               ..Applicant
                                    Vs.
                         F. C. Bhansali s/o Kihamchand Bhansali
                         & Ors                                         ..Respondents


                         Ms. Neeta Jain, for the Applicant.
                         Mr.P. Ranjan i/b Halai & Co, for the Respondents.

                                                           CORAM:- B. P. COLABAWALLA,J.

DATE :- JANUARY 4, 2022.

(THROUGH VIDEO CONFERENCING)

P. C.:

In order to enable the Respondents to file an affidavit in

reply to the above Notice of Motion, stand over to 11 th January, 2022.

The affidavit in reply shall be served on the advocates for the Judgment

Creditor on or before 7th January, 2022.

                         Aswale                                  1/2
                                                  11.nms.532.19..doc


2           This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.




                                        ( B. P. COLABAWALLA, J. )




Aswale                                2/2
 

 
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