Vishnu S/O. Ramchandra Gomsale vs Anuradha W/O. Vishnu Gomsale
2022 Latest Caselaw 138 Bom

Citation : 2022 Latest Caselaw 138 Bom
Judgement Date : 4 January, 2022

Bombay High Court

Vishnu S/O. Ramchandra Gomsale vs Anuradha W/O. Vishnu Gomsale on 4 January, 2022

Bench: M. G. Sewlikar

                                            (1)                    936 cri apln 2355.21

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               BENCH AT AURANGABAD

            936 CRIMINAL APPLICATION NO.2355 OF 2021
 IN REVWST/6855/2021 WITH APPLN/2356/2021 IN REVWST/6855/2021

                            VISHNU S/O. RAMCHANDRA GOMSALE
                                         VERSUS
                             ANURADHA W/O. VISHNU GOMSALE

                                             ...
                    Advocate for Applicants : Mr. Biradar Chandrant D.
                                             ...

                                        CORAM :   M.G. SEWLIKAR, J.

DATE : 4th January, 2022

P.C.:-

Learned counsel Shri Biradar seeks time to cite some judgments.

Stand over to 24th January, 2022.

[M.G. SEWLIKAR, J.]

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