Ku. Mangala D/O Vitthalrao ... vs The Education Officer ...
2022 Latest Caselaw 134 Bom

                                                                                              WP.2243.20.J
                                                       1


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT NAGPUR, NAGPUR.
                                      ...

WRIT PETITION NO. 2243/2020

* Ku. Mangala d/o Vitthalrao Lanjewar (maiden name :Sau. Mangla w/o Dnyanendra Meshram) Aged about 53 years, occu: service R/o Camp Amravati Tq. & Dist. Amravati. ..PETITIONER

versus

The Education officer (Secondary ) Zilla Parishad, Amravati Tq. & Dist. Amravati. .. RESPONDENT

..................................................................................................................

Mr. R.M.Bhangde, Advocate for petitioner Ms. Sangeeta Jachak, AGP for respondent nos.1 to 4 ................................................................................................................

CORAM: SUNIL B. SHUKRE & ANIL L. PANSARE, JJ DATED : 4th January, 2022

ORAL JUDGMENT: (PER SUNIL B.SHUKRE, J.)

1. Heard. Rule. Rule made returnable forthwith. Heard

finally by consent.

2. The relief sought in the petition is limited and, therefore,

we are inclined to allow the Writ Petition.

3. The respondent is directed to decide the representation

WP.2243.20.J

dated 16th August,2017 made by the petitioner to him, in accordance

with law as expeditiously as possible and, in any case, within two

months from the date of the order.

4. Rule accordingly. No costs.

                JUDGE                            JUDGE

sahare