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Suyog Happy Homes vs Sujeet Ramesh Patil
2022 Latest Caselaw 130 Bom

Citation : 2022 Latest Caselaw 130 Bom
Judgement Date : 4 January, 2022

Bombay High Court
Suyog Happy Homes vs Sujeet Ramesh Patil on 4 January, 2022
Bench: N. J. Jamadar
                             Tandale                                                           21-Comss-51-2021.odt



                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                             COMMERCIAL SUMMARY SUIT NO. 51 OF 2021

                             Suyog Happy Homes                                  ... Plaintiff
                                   V/s.
                             Sujeet Ramesh Patil                                ... Defendant

                                                              WITH
                                               INTERIM APPLICATION NO. 1590 OF 2021
                                                                IN
                                             COMMERCIAL SUMMARY SUIT NO. 51 OF 2021

                                                           WITH
                                          SUMMONS FOR JUDGMENT (L) NO. 13852 OF 2021
                                                            IN
                                            COMMERCIAL SUMMARY SUIT NO. 51 OF 2021


                             Mr. Kaustubh Thipsay for the Plaintiff.
                             Mr. Kayomars Kerawalla i/b. Vesta Legal for Defendant.


                                                                   CORAM : N. J. JAMADAR, J.

DATED : 4th JANUARY, 2022.

P.C. :

1. Heard the learned counsel for the parties.

2. The learned counsels for the parties make a joint statement that there is an imminent possibility of settlement of the dispute and seek two weeks further time to explore the possibility of settlement.

3. By way of final indulgence, two weeks time is granted to explore the possibility of settlement.

4. The matter be listed on 18th January 2022.

[N. J. JAMADAR, J.] MANOJ R Digitally signed by MANOJ R

TANDALE TANDALE Date: 2022.01.06 11:08:31 +0530

 
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