Satish Bapu Chaudhari vs The State Of Maharashtra
2022 Latest Caselaw 1121 Bom

Citation : 2022 Latest Caselaw 1121 Bom
Judgement Date : 31 January, 2022

Bombay High Court

Satish Bapu Chaudhari vs The State Of Maharashtra on 31 January, 2022

Bench: M. G. Sewlikar

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD


                   25 BAIL APPLICATION NO.1598 OF 2021

                            SATISH BAPU CHAUDHARI
                                    VERSUS
                          THE STATE OF MAHARASHTRA
                                      ...

           Advocate for Applicant : Shri Govind Kulkarni h/f.
                                     Shri Devang R. Deshmukh
            APP for Respondent - State : Shri V. S. Badakh
                                   ...

                                      CORAM : M. G. SEWLIKAR, J.

DATED : 31-01-2022

PER COURT :-

1. Learned counsel Shri Govind Kulkarni holding for Shri D. R.

Deshmukh seeks time to cite some judgments.

2. Stand over till 03rd February, 2022.

[M.G.SEWLIKAR, J.]

shp/-

25-ba-1598-21.odt 1 of 1

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