Mayfair Hgousing Private Limited vs Nainraj Enterprises Private ...
2022 Latest Caselaw 1047 Bom

Kanchan P Dhuri                        1   / 2                        1-APP-374-2014.odt


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                            APPEAL NO. 374 OF 2014
                                     IN
                      SUMMONS FOR JUDGMENT NO. 6 OF 2013
                                     IN
                         SUMMARY SUIT NO. 847 OF 2012
  Nainraj Enterprises Pvt. Ltd.                         ...     Appellant
            Versus
  Mayfair Housing Pvt. Ltd.                             ...     Respondent
                                   WITH
                            APPEAL NO. 581 OF 2015
                                     IN
                        COMPANY PETITION NO. 341 OF 2011
                                        .........
  Mr. Nishant Sasidharan alongwith Ms. Sneha Patil instructed by Maniar Srivastava
  Associates for the Appellant in APP-581-2015 and for the Respondent in APP-374-
  2014.
  Mr. Doorgaprasad Poojari instructed by PDS Legal for the Appellant in APP-374-2015
  and for the Respondent in APP-581-2015.
  Ms. Kavita Ambekar, In-charge Execution Department, present.
  Mr. Harish Iyer, Chief Manager, Bank of Baroda, North Avenue Branch, Santacruz
  (West), Mumbai, present through video-conference.
                                        .........
                                   CORAM :        S.J. KATHAWALLA AND
                                                  MILIND N. JADHAV, JJ.

DATED : JANUARY 28, 2022.

(through video-conferencing) P.C. :-

Mr. Harish Iyer, Chief Manager, Bank of Baroda, North Avenue Branch,

Santacruz (West), Mumbai is present before us through video-conference. He states Kanchan P Dhuri 2 / 2 1-APP-374-2014.odt

that the bank guarantee as required by the Prothonotary and Senior Master of this

Court shall be issued by the Bank of Baroda, Santacruz (West) in favour of the

Prothonotary and Senior Mater within a period of one week from today. The

statement is accepted.

( MILIND N. JADHAV, J. ) ( S.J. KATHAWALLA, J. )

Digitally signed by KANCHAN KANCHAN PRASHANT PRASHANT DHURI DHURI Date:

2022.01.28 12:09:03 +0530