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Satish Bapu Chaudhari vs The State Of Maharashtra
2022 Latest Caselaw 1013 Bom

Citation : 2022 Latest Caselaw 1013 Bom
Judgement Date : 27 January, 2022

Bombay High Court
Satish Bapu Chaudhari vs The State Of Maharashtra on 27 January, 2022
Bench: M. G. Sewlikar
                                            (1)                    911 ba 1598.21

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               BENCH AT AURANGABAD

                          911 BAIL APPLICATION NO.1598 OF 2021

                                   SATISH BAPU CHAUDHARI
                                           VERSUS
                                 THE STATE OF MAHARASHTRA

                                        ...
      Advocate for Applicant : Mr. Govind Kulkarni h/f. Deshmukh Devang R.
                   APP for Respondents/State : Mr. V.S. Badakh
                                        ...

                                        CORAM :   M.G. SEWLIKAR, J.

DATE : 27th January, 2022

P.C.:-

Learned APP Shri Badakh seeks time to cite some judgments.

Stand over to 31st January, 2022.

[M.G. SEWLIKAR, J.]

mub

 
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